Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(7) in The U.P. Advocates Social Security Fund Scheme Rules, 1989 (7)Any decision of the Trustees Committee rejecting an application for admission as member to the Scheme shall be communicated to the applicant by post.
