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NCT Delhi - Section

Section 3 in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

3. Application of the Act.

- Nothing in this Act shall apply to protected areas and protected monuments as defined in clauses (i) and (j) respectively of section 2 of the Ancient Monuments and Archaeological Sites and Remains Act, 1958 (Central Act 24 of 1958).CHAPTER-II Protected Monuments