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State of Bihar - Section

Section 2 in Patna High Court Establishment (Appointment) Rules, 1997

2. Commencement and application.

(a)These Rules shall come into force from 1st February 1997.
(b)These Rules will also apply to the post (s) for which advertisement has already been issued or names have already been called for from the Employment Exchange or selection process has started, but no appointment has been made on the date these Rules come into force.