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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(1)(b) in U.P. State Co-operative Societies Election Rules, 2014

(b)He is disqualified under the provisions of the Act, election rules or bye-laws of the Co-operative Society or has been declared ineligible for election by the Commission.