Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 5 in The Orissa Dental Council Rules, 1969

5.

The Council is authorized to receive for the purpose of its expenses, benefactions and contributions from the Union and the State Governments, private persons and bodies and the fees and renewal fees for registration of members and the sale-proceeds of reports and other publications.