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[Cites 0, Cited by 0] [Section 1A(1)] [Section 1A] [Entire Act]

State of Rajasthan - Subsection

Section 1A(1)(b) in Rajasthan Public Libraries Rules, 2012

(b)'management' in relation to a public library means an association or a body by whatever designation called, having general and financial control over the public library;