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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Gujarat - Subsection

Section 275(1)(h) in The Gujarat Municipalities Act, 1963

(h)Registration of births, etc.. - for the registration of birth, deaths, and marriages within the municipal borough and for enforcing the supply of such information as may be necessary to make such registration effective: