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[Cites 0, Cited by 0] [Section 17B] [Entire Act]

State of Tamilnadu - Subsection

Section 17B(a) in Tamil Nadu Prohibition Act, 1937

(a)for the manufacture of liquor for human consumption -
(i)for the purpose of sale to persons and institutions who hold permits or licences for sale of such liquor ;
(ii)for other purposes permitted under this Act ; or