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State of Rajasthan - Section

Section 35 in The Rajasthan Distilleries Rules, 1977

35. Pipes to be painted.

- Pipes in distilleries must be painted as follows:-If intended for the conveyance of wash, green; if for the conveyance of spirit, red: if for the conveyance of feints, brown; if for the conveyance of spent wash or molasses, blue. The officers-in-charge will be held strictly responsible for the colour of every pipe being correct and the paint bright.