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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(xiv) in Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016

(xiv)if he creates or causes to create cultural obstacle or compel any member of his community to wear any particular type of clothes or use any specific language;