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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(6)(a) in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998

(a)to evolve guidelines for fixation of market values in respect of different categories of land like agricultural land, Urban Land, Industrial Area, Mining, Plantation, commercial, non¬agricultural land etc.