Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(i) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(i)any student of a college situate within the State and affiliated to any other University; or