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State of Tamilnadu - Section

Section 6 in General Rules to Regulate the Grazing of Cattle in Government Forest in Times of Drought

6.

The management of pasture reserves and control of. the cattle admitted to them shall be in the hands of the Forest Officers in the case of forests managed by the Forest Department and the forest panchayats in the case of forests handed over to them for management.Rules and Conditions Regarding the issue of Grazing Permits(G. O. No. 45, Revenue, dated the 26th January 1897; G. O. No. 569, Revenue, dated the 13th July 1897; B. P. F. No. 336, dated the 11th August 1898; B. P. F. No. 523, dated the 24th November 1898; B. P. F. No. 407, dated the 26th September 1899; G. O. Mis. No. 3309 dated the 18th September 1899; B. P. F. No. 82, dated 5th March 1902; B. P. F. No. 315, dated the 30th November 1903; B. P. F. No. 152, dated the 2nd August 1904; G. O. No. 554, Revenue, dated the 14th June 1905; Notification No. 242, dated the 4th June 1905; on page 461, Part I of the Fort St. George Gazette, dated the 20th June 1905; G. O. No. 819, Revenue, dated the 22nd August 1906; B. P. F. No. 224, dated the 7th December 1909; G. O. No. 2733, Revenue, dated the 18th August 1910; B.P.F. No. 232, dated the 14th October 1910; G.O. Ms. No. 851, Development, dated the 6th June 1931; Notification No. 184, dated the 20th May 1931, on pages 688 and 689 of Part I of the Fort St. George Gazette, dated the 26th May 1931; G.O. Ms. No. 374, Development, dated the 20th March 1934.Government Memorandum No. 37594, C/ii/53-2, Development, dated the 4th May 1953; Development Department Notification, dated the 4th May 1953; at page 198 of the Rules Supplement to Part I of the Fort St. George Gazette, dated the 20th May 1953) (C. C. P. Mis. No. 580/53, dated the 29th September 1953); G. O. Ms. No. 228, Forest and Fisheries, dated the 20th March 1978.