Section 11 in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006
11. Officers of the University.
- The following shall be the officers of the University:(a)The Chancellor;(b)The Vice-Chancellor;(c)The Registrar;(d)The Finance Officer; and(e)Such other offices as may be declared by the Statutes to be officers of the University.
