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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(3) in Punjab State Veterinary Council Rules, 1997

(3)A copy of the minutes of each meeting of the Punjab Council, whether ordinary or special, shall be submitted to its President within five days of the meeting and after being attested by him shall be sent to each member of the Punjab Council as provided under sub-rule (5) of rule 24.