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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xxiv) in Abhilashi University (Establishment And Regulation) Act, 2014

(xxiv)to frame statutes, ordinances and regulations for carrying out the objects of the University in accordance with the provisions of this Act;