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[Cites 0, Cited by 0] [Section 123(4)] [Section 123] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 123(4)(c) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(c)the date of receipt of clarification or information from any regulator or agency, where the Board has sought any clarification or information from such regulator or agency; or