Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Uttar Pradesh - Subsection Section 40(19) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (19)the manner in which the sale or auction of the specified agricultural produce shall be conducted and bids made and accepted in the Market Area;
