Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Administrative Tribunal - Delhi

Ms. Asha Meena W/O Mr. Ravi Kumar Meena vs Kvs & Others Through on 5 February, 2014

      

  

  

 Central Administrative Tribunal
Principal Bench, New Delhi

C.P.No.44/2014 in O.A.No.1741/2013

Wednesday, this the 5th day of February 2014

Honble Mr. Sudhir Kumar, Member (A)
Honble Mr. A.K. Bhardwaj, Member (J)

Ms. Asha Meena w/o Mr. Ravi Kumar Meena
age about 27 years
TGT (Sanskrit)
r/o B-829, Near Greenfield
Colony, Faridabad (Haryana)
.. Applicant
(By Advocate: Mr. Rajender Khatter)

Versus

KVS & others through

1.	Mr. Avinash Dikshit
	Commissioner
	Kendriya Vidyalaya Sangathan
	18, Institutional Area
	Shaheed Jeet Singh Marg,
	New Delhi

2.	Mr. S Vijay Kumar
	Joint Commissioner (Admn.)
	Kendriya Vidyalaya Sangathan
	18, Institutional Area
	Shaheed Jeet Singh Marg,
	New Delhi

3.	Mr. P Dev Kumar
	Deputy Commissioner
	Kendriya Vidyalaya Sangathan
	Gagan Deep, Sector 30
Gandhi Nagar, Gujarat
	..Respondents

O R D E R (ORAL)

Mr. Sudhir Kumar:

The O.A. No.1741/2013 had been disposed in terms of the order dated 7.11.2013 with directions to the respondents to dispose of the appeal of the petitioner. Against the delay in disposal, this C.P. was filed, but learned counsel for petitioner submits that the appellate authority has since disposed of the appeal vide order dated 13.1.2014 and seeks liberty to challenge this particular order now passed by the appellate authority in fresh proceedings as per law.

2. With liberty as above, C.P. is disposed of.

( A.K. Bhardwaj )		         			  ( Sudhir Kumar )
   Member (J)				              		Member (A)

/sunil/