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Allahabad High Court

Ram Gopal Yadav vs Union Of India And Others on 20 July, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 38
Case :- WRIT - A No. - 38566 of 2010

Petitioner :- Ram Gopal Yadav
Respondent :- Union Of India And Others
Petitioner Counsel :- R.M. Saggi
Respondent Counsel :- Govind Saran

Hon'ble Shishir Kumar J.

 

On the request of the learned counsel for the petitioner, put up this case day after tomorrow.

Order Date :- 20.7.2010 V.Sri/-