Section 90A(1)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 90A(1)] [Section 90A] [Entire Act]

Union of India - Subsection

Section 90A(1)(c) in The Income Tax Act, 1961

(c)for exchange of information for the prevention of evasion or avoidance of income-tax chargeable under this Act or under the corresponding law in force in that specified territory outside India, or investigation of cases of such evasion or avoidance, or

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Union of India - Subsection

Section 90A(1)(c) in The Income Tax Act, 1961