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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2)(xxviii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(xxviii)the manner in which and the time within which opposition to claims shall be submitted under sub-section (3) of section 26;