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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

(2)By direct appointment of candidates who have been selected through the Commission in the manner prescribed in Appendix A to these rules for undergoing a course of instruction in the college and who have obtained the higher standard certificate after two years' training therein.
(b)Deputy Rangers.-