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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Abdul Gani Bhat on 21 April, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                           Serial No. 15
                                                           Regular List

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                           ROBCR No. 1/2019

Robkar                                          ...Petitioner(s)/Appellants(s)

Through:       None

                                      Vs.

Abdul Gani Bhat                                               ...Respondent(s)

Through: None

CORAM:
      HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
      HON'BLE MR. JUSTICE MOHD YOUSUF WANI, JUDGE


                                   ORDER

21.04.2025 None present.

Await appearance in the interest of justice. Adjourned.

List on 1st July, 2025.





         (MOHD YOUSUF WANI)                     (SANJEEV KUMAR)
                     JUDGE                               JUDGE
SRINAGAR:
21.04.2025
"Shamim Dar"