Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Abdul Gani Bhat on 21 April, 2025
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Serial No. 15
Regular List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
ROBCR No. 1/2019
Robkar ...Petitioner(s)/Appellants(s)
Through: None
Vs.
Abdul Gani Bhat ...Respondent(s)
Through: None
CORAM:
HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MR. JUSTICE MOHD YOUSUF WANI, JUDGE
ORDER
21.04.2025 None present.
Await appearance in the interest of justice. Adjourned.
List on 1st July, 2025.
(MOHD YOUSUF WANI) (SANJEEV KUMAR)
JUDGE JUDGE
SRINAGAR:
21.04.2025
"Shamim Dar"