Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Nagaland - Subsection Section 45(a) in The Nagaland University Act, 1989 (a)the first Chancellor and the first Vice-Chancellor shall be appointed by the Visitor and each of the said offices shall hold office for a term of five years;
