Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Rajasthan - Subsection Section 65(1) in Rajasthan Land Revenue Act 1956 (1)Except where a case or proceeding before any Revenue Court or Officer has been decided on the merits, no appeal shall lie from an order passed under section 63.
