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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(3)(a) in Poona University Act, 1974

(a)that it will supply a need of the locality, having regard to the type of education intended to be provided by the college, the facilities existing for the same type of education in the neighbourhood and the suitability of the locality;