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Gauhati High Court

Page No.# 1/2 vs The Union Of India And 4 Ors on 25 September, 2023

                                                                   Page No.# 1/2

GAHC010160862023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4398/2023

         BANDANA BURAGOHAIN AND ANR
         W/O- LT. JATIN BURAGOHAIN, RESIDENT OF VILL- PANBECHA, P.O.
         BETENA, P.S. SIVASAGAR, DIST.- SIVASAGAR, PIN- 785663, ASSAM

         2: MISS GARGI BURAGOHAIN
          D/O- LT. JATIN BURAGOHAIN
          RESIDENT OF VILL- PANBECHA
          P.O. BETENA
          P.S. SIVASAGAR
          DIST.- SIVASAGAR
          PIN- 785663
         ASSA

         VERSUS

         THE UNION OF INDIA AND 4 ORS.
         REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENSE, NEW DELHI-
         110001

         2:THE CHIEF OF THE AIR STAFF
          IAF
         AIR HEADQUARTERS (VB)
          NEW DELHI- 110001

         3:THE DIRECTORATE OF AIR VETERANS
         AIR FORCE RECORD OFFICE
          SUBROTO PARK
          NEW DELHI- 110010

         4:THE DEPUTY CONTROLLER OF DEFENSE ACCOUNTS (AIR FORCE)
          SUBROTO PARK
          NEW DELHI- 110001

         5:DR. MRINALI KONWAR GOHAIN
                                                                        Page No.# 2/2

             W/O- SRI CHURA GIRI
             AN ASSO. PROFESSOR
             HINDI DEPARTMENT
             MARGHERITA COLLEGE
             P.O. AND P.S. MARGHERITA
             DISTRICT- TINSUKIA
             PIN- 78618

Advocate for the Petitioner   : MR. S CHAUHAN

Advocate for the Respondent : DY.S.G.I.




                                   BEFORE
                  HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                          ORDER

Date : 25.09.2023 Heard Mr. S.Chauhan, learned counsel for the petitioners. Issue notice.

Mr. K.Gogoi, learned CGC appears for the respondent Nos. 1 to 4. Petitioner to take steps for service of notice on the respondent No.5 by registered post, A/D within 1(one) week from today. List the matter after 4(four) weeks.

JUDGE Comparing Assistant