Gauhati High Court
Page No.# 1/2 vs The Union Of India And 4 Ors on 25 September, 2023
Page No.# 1/2
GAHC010160862023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4398/2023
BANDANA BURAGOHAIN AND ANR
W/O- LT. JATIN BURAGOHAIN, RESIDENT OF VILL- PANBECHA, P.O.
BETENA, P.S. SIVASAGAR, DIST.- SIVASAGAR, PIN- 785663, ASSAM
2: MISS GARGI BURAGOHAIN
D/O- LT. JATIN BURAGOHAIN
RESIDENT OF VILL- PANBECHA
P.O. BETENA
P.S. SIVASAGAR
DIST.- SIVASAGAR
PIN- 785663
ASSA
VERSUS
THE UNION OF INDIA AND 4 ORS.
REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENSE, NEW DELHI-
110001
2:THE CHIEF OF THE AIR STAFF
IAF
AIR HEADQUARTERS (VB)
NEW DELHI- 110001
3:THE DIRECTORATE OF AIR VETERANS
AIR FORCE RECORD OFFICE
SUBROTO PARK
NEW DELHI- 110010
4:THE DEPUTY CONTROLLER OF DEFENSE ACCOUNTS (AIR FORCE)
SUBROTO PARK
NEW DELHI- 110001
5:DR. MRINALI KONWAR GOHAIN
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W/O- SRI CHURA GIRI
AN ASSO. PROFESSOR
HINDI DEPARTMENT
MARGHERITA COLLEGE
P.O. AND P.S. MARGHERITA
DISTRICT- TINSUKIA
PIN- 78618
Advocate for the Petitioner : MR. S CHAUHAN
Advocate for the Respondent : DY.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 25.09.2023 Heard Mr. S.Chauhan, learned counsel for the petitioners. Issue notice.
Mr. K.Gogoi, learned CGC appears for the respondent Nos. 1 to 4. Petitioner to take steps for service of notice on the respondent No.5 by registered post, A/D within 1(one) week from today. List the matter after 4(four) weeks.
JUDGE Comparing Assistant