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Calcutta High Court (Appellete Side)

T.M. Exports Pvt. Ltd. & Anr vs Union Of India & Ors on 20 August, 2019

Author: Saugata Bhattacharyya

Bench: Saugata Bhattacharyya

                                                    1

    39                 IN THE HIGH COURT AT CALCUTTA
20.08.2019

CONSTITUTIONAL WRIT JURISDICTION jks.

APPELLATE SIDE WP 17203 (W) of 2003 T.M. Exports Pvt. Ltd. & Anr.

Vs. Union of India & Ors.

This matter was called on for hearing on 16th August, 2019, when no one appeared on behalf of the writ petitioner. Today when the matter is called on, none appears for the parties.

The writ petition stands dismissed for default. Interim order, if any, stands vacated.

(Saugata Bhattacharyya, J.)