Jammu & Kashmir High Court
Mohd. Abbas vs Union Territory Of J&K And Another on 27 February, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
64
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Bail App No. 130/2022
Mohd. Abbas .....Appellant(s)/Petitioner(s)
Through: Mr. Nadeem Hamdani, Advocate vice
q
Mr. Shafiq Choudhary, Advocate
vs
Union Territory of J&K and another ..... Respondent(s)
Through: Mr. Dewakar Sharma, Dy.AG
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
Adjourned at the request of proxy counsel appearing for the petitioner.
Xerox copy of the main challan be summoned form the court of Principal Sessions Judge, Kathua.
List on 15.03.2023.
(SANJAY DHAR) JUDGE Jammu 27.02.2023 Rakesh