Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Karnataka - Subsection Section 130(1) in Karnataka Panchayat Raj Act, 1993 (1)Every elector shall have as many votes as there are members to be elected. No elector shall give more than one vote to any one candidate.
