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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(e) in West Bengal Value Added Tax Act, 2003

(e)other than those referred to in clause (a) , clause (b) , clause (c) , or clause (d) , payable or due under this Act, shall be paid into an appropriate Government Presenting, in such manner, at such interval, and within such time, as may be prescribed.