Karnataka High Court
Karantaka State Road Transport ... vs A R Armugam S/O Late A Raju on 8 June, 2009
Author: V.Jagannathan
Bench: V.Jagannathan
A.'R.. ;&Ri\aV1}c§;2s:._2s)§-;'VV CIVIL CONTRACFOR R/AT 411% MAIN ROAD, IN new HIGH coum or xanmraxa AT vamp THE am DAY or JUNE 2Qo 59[ V " THE IKOFPBLE am. JUSTICE %V V MISCELLANEOUS FIRST No; s1k3%a§V26o9 BfE,3'l'Wl¥}EN : 1/' 1.
; KARpar\;I'AKA S'{'A'I'E ""'RonDTRANsPoRfr' _ _ c<3RP0RA1'1o1t:_"L'r::.-,' " , sHANTH:NA_;:mR,__ " 4.; A' » BANGALORE-_56i)'£)O 1'; RE¥3'1'fp. 'BY 1'1'*s"
MANAGING,D'iREC*?QR. X APPELLANT {BY SR1. N. B. "P{X1'IL, ;a..;jx?o:::)}-;*;?§i)' S/O"-IATE; .§%?AJU_,/ I AGED ABOU1' 4gYEARs, 'V '' .fi*iEAR...'GANAPATHI TEMPLE, GOKULA EXTENSIGN fwmgva TOWN.
coxpu ...RESP()NE)EN'I' ;g5r;.~m'g R'§5Qj.~_~'sii';1'I' 1] "'(;.~- ()9 ?<r:1Vn"3'*-i" ,' ... 2 Han Qa"i.0,F MFA 818/2069 - 2 --
This Misocllaneczous First Appeal 1:?I3o '{.1')"o:f' against the judgment and award 1?)'-9V] M"fC Ne. :3?»:2,I2o-35 en the file 9:' .,;m.;;1ita'o§5.:a1: 1 Judy (SR. DN.) 6:. member MAST, ércgmpensation of Rs. 1,33,748/-- with intrztrcst I._df:ét::'i of petition till payment.
This Misocllantzzous is :v;~on1i§Viig v$3r1 for orders on this day, the Court made the g 1 1 ,9gfing$ Two weckfi 'fgf which the appeal will stay dismissed without the court. SCH -
JUDGE Qgw 9915:3211. Rfi.£i'l?i"~'i"ri1 R N", .,: ()5 R,§r11'-'5t.'1*' H111 32310,?