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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

6. Corpus Fund:

(1)Every Parent - Teacher Association shall as far as possible raise corpus fund which in its opinion is required for the development of school infrastructure.
(2)Head Master shall issue a receipt in Form IV on receipt of the amount.
(3)It shall be lawful for the Parent Teacher Association to accept amounts from the persons other than the members of the Parent Teacher Association or organisations towards corpus fund.