Supreme Court - Daily Orders
Commissioner Of Customs vs M/S Essel Mining And Industries Ltd. on 29 March, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.10 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 5058/2019
COMMISSIONER OF CUSTOMS Appellant(s)
VERSUS
M/S ESSEL MINING AND INDUSTRIES LTD. Respondent(s)
(FOR ADMISSION and IA No.44961/2019-STAY APPLICATION and IA
No.44957/2019-CONDONATION OF DELAY IN FILING APPEAL )
Date : 29-03-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Appellant(s) Ms. Sunita Rani Singh, Adv.
Ms. Aruna Gupta, Adv.
Mr. Shashank Shekhar, Adv.
Mr. Prithviraj Singh, Adv.
Mr. Shakti Pandey, Adv.
Ms. Sheetal Rajput, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. Aditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Mr. Victor Das, Adv.
Mr. Manish Rastogi, Adv.
Mr. Punit Dutt Tyagi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this appeal after judgment is pronounced in Civil Appeal Nos.293-294 of 2009 and other connected matters.
Signature Not Verified(NEETU KHAJURIA) (VIDYA NEGI) Digitally signed by NEETU KHAJURIA Date: 2019.03.30 COURT MASTER COURT MASTER 12:58:21 IST Reason: