Patna High Court - Orders
Awadhesh Yadav vs Asha Devi & Ors on 30 June, 2016
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court CWJC No.1348 of 2016 (2) dt.30-06-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1348 of 2016
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Awadhesh Yadav
.... .... Petitioner/s
Versus
Asha Devi & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Kamlesh Kumar Pathak
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
2 30-06-2016The learned counsel, Mr. Kamlesh Kumar Pathak, for the petitioner seeks permission to withdraw this writ application. Accordingly, permission is accorded.
Thus, this writ application is dismissed as withdrawn.
(Mungeshwar Sahoo, J) Sanjeev/-
U