Section 3 in The Tamil Nadu Horse Races (Abolition Of Wagering Or Betting) Act, 1974
3. Certain orders to cease to have effect.—
The orders issued by the Government in G.O. Ms. No. 1570, Home Department dated the 7th June, 1973, shall cease to have effect with effect from the date of the publication of this Act in the Tamil Nadu Government Gazette.
