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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 10(4)(c) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(c)any penalty, forfeiture or punishment incurred in respect of any offence committed against the order(s) so repealed; or,