Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(3)He shall advertise the vacancies in the local newspapers inviting applications from eligible persons or notify the vacancies to the Employment Exchange for sponsoring the names of eligible persons for appearing in the Competitive Examination for which he is authorised to conduct the recruitment test and in respect of other posts vacancy position shall be intimated to the authorised agencies as per Schedule I.