Section 12 in The Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969
12. [ Disposal of mutation application. [Substituted by the Amendment Rules, 2010.]
- In case all the notices are served to the persons interested in land and there is no objection for carrying out mutation, the Mamlatdar shall proceed to dispose of the application for mutation.]
