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Andhra Pradesh High Court - Amravati

Prajna Educational Society vs Employees State Insurance Corporation ... on 20 October, 2023

          HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: W.P.No.28045 of 2023
                 PROCEEDING SHEET
Sl.                                                                   OFFICE
      DATE                           ORDER
No.                                                                   NOTE.
01 20-10-2022   RC,J
                       Notice before admission.
                       Sri V.Ch.Niadu, learned standing counsel for
                ESIC, takes noticed for respondents.

For instructions, post on 30.10.2020 in the motion list.

_____ RC,J RR