Andhra Pradesh High Court - Amravati
Prajna Educational Society vs Employees State Insurance Corporation ... on 20 October, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: W.P.No.28045 of 2023
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE.
01 20-10-2022 RC,J
Notice before admission.
Sri V.Ch.Niadu, learned standing counsel for
ESIC, takes noticed for respondents.
For instructions, post on 30.10.2020 in the motion list.
_____ RC,J RR