Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 157 in The Aircraft Rules, 1937 157. Fraudulent of documents. - No person shall fraudulently lend any license, certificate, authorisation or approval issued under these rules or allow it to be used by any other person.
