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[Cites 0, Cited by 0] [Section 61E(3)] [Section 61E] [Entire Act]

State of Chattisgarh - Subsection

Section 61E(3)(c) in Chhattisgarh Excise Act, 1915

(c)No person shall manufacture, possess, transport, sell or consume any intoxicant within the Gram Sabha Area.