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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(3) in Patna University Act, 1976

(3)Notwithstanding anything contained in any law or contract, the following provisions shall apply to all such officers, teachers and other servants, as were under employment immediately before the commencement of this Act of the Patna University established under Bihar Act no. 3 of 1962.