Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(i) in The Orissa Self-Help Co-operatives Act, 2001

(i)the original articles of association and one true copy thereof of the proposed Co-operative as adopted by the promoters; and