Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135B(1)] [Section 135B] [Entire Act] State of Gujarat - Subsection Section 135B(1)(c) in The Bombay Land Revenue Code, 1879 (c)the rent of revenue (if any) payable by or to any of such persons;