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State of Jharkhand - Section

Section 6 in Jharkhand Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2017

6. Management Fees.

- (i) A management fee of Rupees one per ton of mineral despatched shall be paid by the mining lease holders which will be deposited online through JIMMS portal. However, Department of Industries, Mines and Geology, Government of Jharkhand may revise the management fee by a notification.
(ii)The amount collected towards management fee may be provided from time to time in the expenditure budget of the Department of Industries, Mines &, Geology under appropriate head of account. This fund shall be utilised to maintain and strengthen the JIMMS and prevention of illegal mining, transportation and storage or for the purpose as may be notified by the Department of Industries, Mines and Geology, Government of Jharkhand.