Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 1 in Chhattisgarh Dangerous Machines (Regulation) Rules, 2016

1. Short title and commencement.

(1)These rules may be called the Chhattisgarh Dangerous Machines (Regulation) Rules 2016.
(2)It shall come into force on such date as the State Government may, by notification specify, and different dates may be specified for different rules.