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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(u) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(u)"fund" means the Rajasthan Building and Other Construction Workers' Welfare Fund constituted by the Board under Section 24 of the Act;