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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(1)When the authority approves any type or model of producer it shall inform the applicant in writing accordingly and shall intimate the description, name, mark or number under which it may be offered for sale.